Bhanwarlal Suthar vs State
2021 Latest Caselaw 227 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 5/2021

Bhanwarlal Suthar S/o Late Sh. Bulidan Suthar, Aged About 62 Years, By Caste Suthar, The Then Executive Engineer, Jodhpur Development Authority, Jodhpur, Resident Of Plot No. 239, Section-7, Extension Scheme, New Power House Road, Jodhpur (Raj.).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Pradeep Shah, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/01/2021 Heard.

Issue notice. Learned Public Prosecutor accepts notices on

behalf of respondent-State, therefore notices need not be issued.

Heard on the stay application.

In the meanwhile and till next date of hearing, effect and

operation of the impugned order dated 18.12.2020 passed by

learned Special Court, Prevention of Corruption Act No.1, Jodhpur

on final negative report No.16/2020 shall remain stayed.

Call for the record.

List the matter as soon as the record is received.

(MANOJ KUMAR GARG),J

72-MS/-

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