Ram Karan vs State Of Rajasthan
2021 Latest Caselaw 2246 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4935/2020

Ram Karan S/o Shri Hanuman Ram Jat, Aged About 44 Years, B/c Jat, R/o Village Pachwa, Tehsil Kuchaman, City, District Nagaur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The District Collector, Nagaur, District Nagaur, Rajasthan.

2. The District Supply Officer, Nagaur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Manish Patel. For Respondent(s) : Mr. Dinesh Jain.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/01/2021

Learned counsel for the petitioner submits that due to

subsequent events the present Civil Writ Petition has become

infructuous.

Hence, the present Civil Writ Petition is hereby dismissed as

having become infructuous.

Stay petition is also dismissed.

(MANOJ KUMAR GARG),J 15-Prashant/-

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