Rajveer Shikshan Sansthan vs State Bank Of India
2021 Latest Caselaw 2241 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9470/2020

Rajveer Shikshan Sansthan

----Petitioner Versus State Bank Of India

----Respondent

For Petitioner(s) : Mr. MR Choudhary, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/01/2021

The matter comes up on an application (01/2021) for early

listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 18.02.2021.

(MANOJ KUMAR GARG),J 144-MS/-

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