Saloni Institute Of Medical ... vs State Of Rajasthan
2021 Latest Caselaw 2233 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5331/2020

Saloni Institute Of Medical Sciences College Of Nursing

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreyansh Mardia, Adv. For Respondent(s) : Mr. Mahendra Vishnoi, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/01/2021

Counsel for the respondents seeks time to file reply.

Time prayed for is allowed.

Put up on 12.02.2021, as prayed.

(MANOJ KUMAR GARG),J 128-MS/-

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