Rajasthan High Court - Jodhpur
Ramesh Chandra vs State Of Rajasthan on 27 January, 2021
(1 of 3) [CW-1439/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S.B. Civil Writ Petition No. 1439/2021
Ramesh Chandra S/o Shri Tulsi Ram Ahari, Aged About 35 Years,
B/c Bhil (S.t.), R/o Damri, Tehsil And District Dungarpur.
Presently Working As Cook In Govt. Ambedkar Boys Hostel Nawa
Dera, District Dungarpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Social
Welfare Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department,
Dungarpur.
----Respondents
(2) S.B. Civil Writ Petition No. 1440/2021
Laxmi Devi Parmar W/o Shri Harish Chandra Parmar, Aged
About 40 Years, B/c Bhil (S.t.), R/o Village Kolkhanda, District
Dungarpur. Presently Working As Cook In Govt. Savitri Bai
Phule Girls Hostel Punali, District Dungarpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Social
Welfare Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department,
Dungarpur.
----Respondents
(3) S.B. Civil Writ Petition No. 1447/2021
Smt. Basu Devi W/o Narsingh Balat, Aged About 44 Years, B/c
Bhil (S.t.), R/o Bhadwat Fala, Chundwara, District Dungarpur.
Presently Working As Cook In Govt. Savitri Bai Phule Girls
Hostel Dungarpur.
----Petitioner
(2 of 3) [CW-1439/2021]
Versus
1. State Of Rajasthan, Through The Secretary Social
Welfare Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department,
Dungarpur.
----Respondents
(4) S.B. Civil Writ Petition No. 1454/2021
Haja S/o Kanhiya Lal Varhat, Aged About 52 Years, B/c Bhil
(S.t.), R/o Village Bokla, District Dungarpur. Presently Working
As Cook In Govt. Savitri Bai Phule Girls Hostel Bichiwada,
District Dungarpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Social
Welfare Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department,
Dungarpur.
----Respondents
(5) S.B. Civil Writ Petition No. 1471/2021
Kanhaiya Lal S/o Shri Jeeva Roat, Aged About 26 Years, By
Caste Bhil (S.t.), Resident Of Kahari, Tehsil And District
Dungarpur. Presently Working As Cook In Govt. Ambedkar Boys
Hostel Nawa Dera, District Dungarpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Social
Welfare Department, Rajasthan, Jaipur.
2. The Director, Social Welfare Department, Jaipur.
3. The Assistant Director, Social Welfare Department,
Dungarpur.
----Respondents
(3 of 3) [CW-1439/2021]
For Petitioner(s) : Mr. Mahipal Rajpurohit
For Respondent(s) :
JUSTICE DINESH MEHTA
Order
27/01/2021
1. Learned counsel for the petitioner submits that the
controversy involved in the present batch of writ petitions is
squarely covered by the judgment of this Court in bunch of writ
petition led by S.B. Civil Writ Petition No.372/2013; Anokh
Bai Vs. State of Raj. & Ors.
2. In view of the aforesaid, the present writ petition is disposed
of with a direction to the petitioner to file a representation within
two weeks along with certified copy of the order instant and a
copy of the judgment in the case of Anokh Bai (supra).
3. On receipt of representation along with the certified copy of
the order instant, respondents shall decide the same within a
period of eight weeks, in accordance with law including the law
laid down in Anokh Bai's case.
4. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioner's grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
5. The stay application also stands disposed of accordingly.
(DINESH MEHTA),J
95 to 98, 100-skm/-
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