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Patram vs State Of Rajasthan
2021 Latest Caselaw 209 Raj

Citation : 2021 Latest Caselaw 209 Raj
Judgement Date : 6 January, 2021

Rajasthan High Court - Jodhpur
Patram vs State Of Rajasthan on 6 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3837/2020

Patram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. ML Bishnoi, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/01/2021

Put up on 19.01.2021, as prayed.

(MANOJ KUMAR GARG),J 88-MS/-

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