Pradeep Kumar vs State
2021 Latest Caselaw 207 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 857/2020

Pradeep Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. RJ Punia, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/01/2021

Heard.

Call for the record. Requisition be given 'dasti'.

List the matter as soon as the record is received.

(MANOJ KUMAR GARG),J 76-MS/-

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