Sunil Kumar vs State Of Rajasthan
2021 Latest Caselaw 206 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 786/2020

Sunil Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manjeet Godara, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/01/2021

Heard.

Call for the record.

(MANOJ KUMAR GARG),J 91-MS/-

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