Citation : 2021 Latest Caselaw 200 Raj
Judgement Date : 6 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 5139/2012
Ashok Kumar
----Petitioner Versus Himmat Singh And Ors.
----Respondents
For Petitioner(s) : Mr. Vinay Jain (through VC)
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
06/01/2021
Application (02/20) has been preferred on behalf of the
petitioner seeking extension of interim order in view of the
judgment passed by the Hon'ble Supreme Court in the case
of Asian Resurfacing of Road Agency Pvt. Ltd. Vs.
Central Bureau of Investigation, reported in (2018) 16
SCC 299.
For the reasons indicated in the aforesaid application,
the same is allowed. The interim order dated 23.7.2012
granted by this Court is extended till further orders.
(VIJAY BISHNOI),J
67-msrathore/-
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