Nikki Mohammad @ Saddam S/O Nisar ... vs State Of Rajasthan
2021 Latest Caselaw 199 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             5775/2020

                                   Nikki Mohammad @ Saddam S/o Nisar Mohammad
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/01/2021

One week's time is granted to remove the defect.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /42

Powered by TCPDF (www.tcpdf.org)