Raish @ Mohammad Raish S/O Abdul ... vs State Of Rajasthan
2021 Latest Caselaw 197 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1625/2020

                                   Raish @ Mohammad Raish S/o Abdul Rasheed Shah
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Rajeev Kumar Sogarwal through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/01/2021

Notices are awaited.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /40

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