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Ramesh Sinsinwar S/O Shri Tej ... vs State Of Rajasthan
2021 Latest Caselaw 196 Raj/2

Citation : 2021 Latest Caselaw 196 Raj/2
Judgement Date : 11 January, 2021

Rajasthan High Court
Ramesh Sinsinwar S/O Shri Tej ... vs State Of Rajasthan on 11 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 733/2020

                                   Ramesh Sinsinwar S/o Shri Tej Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Achin Singhal through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/01/2021

Defect/s be removed within this week.

List in the next week.

(PANKAJ BHANDARI),J

ARTI SHARMA /41

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