Balram Gurjar S/O Shri Mishrilal vs State Of Rajasthan
2021 Latest Caselaw 192 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             6431/2020

                                   Balram Gurjar S/o Shri Mishrilal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/01/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /43

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