M/S Shubh Shree Petroleum vs National Highway Authority Of ...
2021 Latest Caselaw 192 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8992/2020

M/s Shubh Shree Petroleum

----Petitioner Versus National Highway Authority Of India

----Respondent

For Petitioner(s) : Mr. Tushar Moad (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

List after four weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/82-

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