Krishna S/O Shri Prem Singh vs State Of Rajasthan
2021 Latest Caselaw 191 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9393/2020

                                   Krishna S/o Shri Prem Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shubham Bhati for Mr. Rajesh Goswami through VC For Respondent(s) : Mr. Mohit Sharma through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/01/2021

List on 27.01.2021, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /7

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