Neha Kumawat vs The Co-Ordinator
2021 Latest Caselaw 191 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11185/2020

Neha Kumawat D/o Sh. Suresh Khandariya, Aged About 21 Years, Resident Of 13, Acharya Marg, Outside Chandpole, Udaipur.

----Petitioner Versus The Co-Ordinator, Pre-M.p. Ed. And B.p. Ed. Entrance Examination, Rajasthan University, Jaipur.

----Respondent

For Petitioner(s) : Ms. Swati Shekhar (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Learned counsel for the petitioner has submitted that this

writ petition has rendered infructuous.

Accordingly, this writ petition is dismissed as having become

infructuous.

(VIJAY BISHNOI),J

32-msrathore/-

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