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Indrajit Singh Sethi vs Union Of India
2021 Latest Caselaw 190 Raj

Citation : 2021 Latest Caselaw 190 Raj
Judgement Date : 6 January, 2021

Rajasthan High Court - Jodhpur
Indrajit Singh Sethi vs Union Of India on 6 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11253/2020

Indrajit Singh Sethi

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Sanjeet Purohit (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

List after four weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/95-

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