Joginder Kumar vs State Of Rajasthan
2021 Latest Caselaw 182 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13203/2020

Joginder Kumar

----Petitioner Versus State Of Rajasthan & Ors.

----Respondent

For Petitioner(s) : Mr. Suryadeep Bishnoi (through VC) For Respondent(s) : Mr. Sunil Beniwal, AAG (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Let a copy of the writ petition be supplied to Mr. Sunil

Beniwal, AAG during the course of the day.

List on 13.01.2021.

(VIJAY BISHNOI),J

53-akash/-

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