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Bhoma Ram vs State Of Rajasthan
2021 Latest Caselaw 178 Raj

Citation : 2021 Latest Caselaw 178 Raj
Judgement Date : 6 January, 2021

Rajasthan High Court - Jodhpur
Bhoma Ram vs State Of Rajasthan on 6 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13597/2020

Bhoma Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pawan Singh (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

List on 15.01.2021 along with SBCWP Nos. 13131/2020 and

13127/2020 after showing name of Mr. KK Bissa as counsel for the

respondent in the cause list.

(VIJAY BISHNOI),J

57-pratibha/-

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