Smt. Hawan Kanwar vs Lrs Of Sabestain John
2021 Latest Caselaw 176 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 318/2021

Smt. Hawan Kanwar

----Petitioners Versus Lrs Of Sabestain John

----Respondent

For Petitioner(s) : Mr. Manoj Bhandari (through VC) Mr. Mehul Kothari (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Issue notice. Issue notice of stay application also, returnable

on 25.01.2021 and be given 'dasti' to the learned counsel for the

petitioners.

(VIJAY BISHNOI),J

101-pratibha/-

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