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R.R. Nursing Institute vs State Of Rajasthan
2021 Latest Caselaw 175 Raj

Citation : 2021 Latest Caselaw 175 Raj
Judgement Date : 6 January, 2021

Rajasthan High Court - Jodhpur
R.R. Nursing Institute vs State Of Rajasthan on 6 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 322/2021

R.r. Nursing Institute

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajesh Choudhary (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

Issue notice to the respondent Nos.1,2 and 4 only. Issue

notice of stay application also, returnable on 14.01.2021 and be

given 'dasti' to the learned counsel for the petitioner.

Learned counsel for the petitioner is free to supply copy of

the writ petition to the advocate, who is usually appearing on

behalf of the respondents Nos.1,2 and 4.

Put up on 14.01.2021 in admission fresh category.

(VIJAY BISHNOI),J

103-pratibha/-

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