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Sumera Ram vs State
2021 Latest Caselaw 162 Raj

Citation : 2021 Latest Caselaw 162 Raj
Judgement Date : 6 January, 2021

Rajasthan High Court - Jodhpur
Sumera Ram vs State on 6 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT

JODHPUR

S.B. Criminal Misc(Pet.) No. 4266/2020

Sumera Ram S/o Gomu Ram, Aged About 28 Years, B/c Meghwal, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

----Petitioner Versus

1. State, Through Pp

2. The Commissioner Of Police, Jodhpur.

3. The Superintendent Of Police, Jodhpur Rural

4. Station House Officer, P.s. Bap, Dist. Jodhpur.

5. Jasu D/o Ima Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

6. Pada Ram S/o Roopa Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

7. Heera Ram S/o Padma Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

8. Harja Ram S/o Loona Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

9. Bhoma Ram S/o Loona Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

10. Chima Ram S/o Loona Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

11. Bhanwara Ram S/o Bhoma Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

12. Amra Ram S/o Bhoma Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

13. Ashok Ram S/o Harja Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

14. Mala Ram S/o Harja Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

15. Narpat Ram S/o Chima Ram, B/c Bheel, R/o Shekhasar, Tehsil Bap, Dist. Jodhpur.

----Respondents

For Petitioner(s) : Mr. Sravan Kumar Sainee, through video-call.

For Respondent(s) : Ms. Rajlaxmi Singh Choudhary, P.P.

(2 of 2) [CRLMP-4266/2020]

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/01/2021

Learned Public Prosecutor submitted a report dated

05.01.2021 received from the SHO, Police Station Baap, District

Jodhpur, to the effect that after thorough investigation, Police has

already filed final report before the competent Court. The said

report is hereby taken on record.

In view of above, the present misc. petition has become

infructuous and dismissed as such.

Stay petition is also dismissed.

(MANOJ KUMAR GARG),J 69-Prashant/-

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