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Senior Accounts Officer vs Radhey Shyam Gupta S/O Late Ramjas ...
2021 Latest Caselaw 155 Raj/2

Citation : 2021 Latest Caselaw 155 Raj/2
Judgement Date : 7 January, 2021

Rajasthan High Court
Senior Accounts Officer vs Radhey Shyam Gupta S/O Late Ramjas ... on 7 January, 2021
Bench: Sabina, Chandra Kumar Songara
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 15128/2020

                                   Senior Accounts Officer
                                                                                                           ----Petitioner
                                                                            Versus
                                   Radhey Shyam Gupta S/o Late Ramjas Gupta and Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. R.D. Rastogi, Senior Advocate with Mr. Chandra Shekhar Sinha Advocate through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

07/01/2021

Let notice be issued to respondent No.1 for 22.03.2021.

Operation of the impugned order dated 29.05.2020 passed

by the Central Administrative Tribunal, Jaipur shall remain stayed.

(CHANDRA KUMAR SONGARA),J (SABINA),J

Sanjay Kumawat-32

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