Kunal Singh @ Sonu S/O Shri Shankar ... vs State Of Rajasthan
2021 Latest Caselaw 142 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                       D.B. Criminal Misc. IInd Application for Suspension of
                                                        Sentence No. 971/2020

                                                                           In

                                                    D.B. Criminal Appeal No. 52/2019

                                    Kunal Singh @ Sonu S/o Shri Shankar Singh, Aged About 34
                                    Years, R/o Nath Mohalla Alanpur Ps Kotwali Sawaimadhopur Raj.
                                    (At Present Confined In Central Jail Bharatpur)
                                                                                                      ----Appellant
                                                                       Versus
                                    State Of Rajasthan Through PP, Raj.
                                                                                                    ----Respondent

For Appellant(s) : Mr. Syed Shahid Hasan, Advocate through video conferencing For Respondent(s) : Mr. Javed Chaudhary for the State For Complainant : Mr. R.P. Garg, Advocate through video conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

07/01/2021

Learned counsel for the applicant submits that he may be

permitted to withdraw the application to enable the applicant to

file a fresh one.

Ordered accordingly.

(GOVERDHAN BARDHAR),J (SABINA),J

Mohita /8

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