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Amarjeet Singh vs The State Of Rajasthan
2021 Latest Caselaw 127 Raj

Citation : 2021 Latest Caselaw 127 Raj
Judgement Date : 5 January, 2021

Rajasthan High Court - Jodhpur
Amarjeet Singh vs The State Of Rajasthan on 5 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4836/2020

Amarjeet Singh

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjeet Purohit (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2021

List the matter after four weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

114-Arun/-

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