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M/S. Mytrah Vayu (Som) Pvt. Ltd vs The State Of Rajasthan
2021 Latest Caselaw 126 Raj

Citation : 2021 Latest Caselaw 126 Raj
Judgement Date : 5 January, 2021

Rajasthan High Court - Jodhpur
M/S. Mytrah Vayu (Som) Pvt. Ltd vs The State Of Rajasthan on 5 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6398/2020

M/s. Mytrah Vayu (Som) Pvt. Ltd.

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akash Surana (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2021

Issue notice to the second stay application, returnable on

18.01.2021 and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J

Surabhii/116-

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