Laxman Suthar vs State Of Rajasthan
2021 Latest Caselaw 118 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1005/2019

Laxman Suthar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ajay Vyas, Adv. through VC For Respondent(s) : Mr. Muktiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/01/2021

Put up after four weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 80-MS/-

Powered by TCPDF (www.tcpdf.org)