Abhishek vs State
2021 Latest Caselaw 115 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6694/2019

Abhishek

----Petitioner Versus State

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Muktiyar Khan, PP Mr. RK Charan, for respondent No.2 through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/01/2021

Put up on 19.01.2021, as prayed.

(MANOJ KUMAR GARG),J 97-MS/-

Powered by TCPDF (www.tcpdf.org)