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Bajrang Lal S/O Sh. Kalyan Sahai ... vs State Of Rajasthan
2021 Latest Caselaw 113 Raj/2

Citation : 2021 Latest Caselaw 113 Raj/2
Judgement Date : 6 January, 2021

Rajasthan High Court
Bajrang Lal S/O Sh. Kalyan Sahai ... vs State Of Rajasthan on 6 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    10250/2020

                                    Bajrang Lal S/o Sh. Kalyan Sahai Meena
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Mahendra Shandilya with Mr. Kartar Singh Faujdar, through VC For Complainant(s) : Mr. Manoj Ojla, Mr. Rajneesh Gupta, through VC For State ; Mr. Deshraj Gosingha, PP Mr. Janmeja Ram (I.O.), P.S. Bassi, Jaipur

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /20

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