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Raees Khan @ Ayub Khan vs State
2021 Latest Caselaw 1117 Raj

Citation : 2021 Latest Caselaw 1117 Raj
Judgement Date : 14 January, 2021

Rajasthan High Court - Jodhpur
Raees Khan @ Ayub Khan vs State on 14 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 8983/2020

Raees Khan @ Ayub Khan S/o Muneer Ahmed, Aged About 49 Years, R/o Village Madaripura, Presently Residing At Ward No. 03 Ambika Nagar Dalola, District Mandsoor (Madhyapradesh). (Lodged In District Jail, Sirohi).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. B.L. Choudhary For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2021

Learned counsel for the petitioner has submitted that since

this second bail application has inadvertently been filed, he wants

to withdraw the same.

Accordingly, this second bail application is dismissed as

withdrawn.

(VIJAY BISHNOI),J

149-msrathore/-

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