Richhpal Singh @ Baba vs State Of Rajasthan
2021 Latest Caselaw 1114 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 13465/2020

Richhpal Singh @ Baba

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Rajni Kaushik For Respondent(s) : Mr. Laxman Solnaki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2021

Learned counsel for the petitioner prays for some time to file

copy of the charge-sheet. Time prayed for is granted.

List after three weeks.

(VIJAY BISHNOI),J

64-msrathore/-

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