Chotu Lal Teli vs State
2021 Latest Caselaw 1113 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14827/2020

Chotu Lal Teli

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pradeep Shah For Respondent(s) : Mr. Vikram Sharma,PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

130-prashant/-

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