Jitendra Singh vs State Of Rajasthan
2021 Latest Caselaw 1106 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 217/2021

Jitendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 14496/2020 Harimangal Singh

----Petitioner Versus State

----Respondent S.B. Criminal Miscellaneous Bail Application No. 218/2021 Vinay Kumar Goutam

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. D.R. Bishnoi For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2021

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(VIJAY BISHNOI),J

106-msrathore/-

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