Doli Banam Mandir Shri Rameshwar ... vs Aam Janta Tahsil Didwana
2021 Latest Caselaw 1104 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14393/2019

Doli Banam Mandir Shri Rameshwar Mahadev Mandir Mauja Nagori Gate,

----Petitioner Versus Aam Janta Tahsil Didwana

----Respondent

For Petitioner(s) : Mr. Vivek Sharma, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

Application (01/2021) has been preferred on behalf of the

petitioners seeking extension of interim order dated 03.10.2019

passed by this Court.

For the reasons indicated in the aforesaid application, the

same is allowed. The interim order dated 03.10.2019 granted by

the Court is extended till further orders.

Put up after four weeks, as prayed.

(MANOJ KUMAR GARG),J 98-MS/-

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