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Bheemraj Chhajer vs Lrs Of Premaram Suthar And Ors
2021 Latest Caselaw 1101 Raj

Citation : 2021 Latest Caselaw 1101 Raj
Judgement Date : 14 January, 2021

Rajasthan High Court - Jodhpur
Bheemraj Chhajer vs Lrs Of Premaram Suthar And Ors on 14 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14602/2016

Bheemraj Chhajer

----Petitioner Versus Lrs Of Premaram Suthar And Ors

----Respondent

For Petitioner(s) : Mr. SC Maloo For Respondent(s) : Mr. Karan Singh Rajpurohit.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

The matter comes up on an application for early hearing of

the case.

Learned counsel for the petitioner wants to withdraw the

application for early hearing.

Hence, the application for early hearing of the matter is

dismissed as withdrawn.

(MANOJ KUMAR GARG),J 88-Prashant/-

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