Dinesh Kumar vs The Registrar
2021 Latest Caselaw 1089 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7149/2020

Dinesh Kumar

----Petitioner Versus The Registrar

----Respondent

For Petitioner(s) : Mr. Manish Dadhich, Adv. For Respondent(s) : Mr. Suniel Purohit, for Res. No.1 to 3

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2021

As per office report, P.F. and notices for respondent No.4

have been filed late. The delay in filing P.F. and notices is

condoned.

Let notice be issued immediately to the respondent No.4.

Rule is made returnable by 29.01.2021. Notices be given 'dasti' to

the counsel for the petitioner.

(MANOJ KUMAR GARG),J 103-MS/-

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