Ragghi Lal @ Raggi S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 107 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             12131/2020

                                    Ragghi Lal @ Raggi S/o Shri Bharosilal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Narendra Prasad Meena, through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2021

Counsel for the petitioner seeks time to file the copy of the

charge-sheet.

List in the next weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /26

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