Citation : 2021 Latest Caselaw 1049 Raj
Judgement Date : 14 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13569/2020
Allahdeeta S/o Mumtaj Khan, Aged About 40 Years, Sardargarh, Police Station Jaitsar, District Sri Ganganagar. (Presently Lodged At Sub Jail Suratgarh).
----Petitioner Versus State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. K.V. Vyas For Respondent(s) : Mr. Mohd. Javed Gauri, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
14/01/2021
Heard learned counsel for the parties and perused
the material available on record.
The petitioner(s) has/have been arrested in FIR
No.259/2020 of Police Station Jaitsar for the offence(s)
punishable under Section(s) 3/25 of the Arms Act.
He/She/They has/have preferred this/these bail
application(s) under Section 439 Cr.P.C.
Learned counsel for the petitioner has submitted that
the offence alleged to have been committed by the
petitioner is triable by Magistrate.
Learned Public Prosecutor has opposed the bail
application(s).
Having regard to the totality of the facts and
circumstances of the case and taking into consideration
that the alleged offence(s) levelled against the
(2 of 2) [CRLMB-13569/2020]
petitioner(s) is/are triable by Magistrate, without
expressing any opinion on the merits of the case, I deem
it just and proper to grant bail to the accused
petitioner(s) under Section 439 Cr.P.C.
Accordingly, this/these bail application(s) filed under
Section 439 Cr.P.C. is/are allowed and it is directed that
petitioner(s) - Allahdeeta S/o Mumtaj Khan shall be
released on bail in connection with FIR No.259/2020 of
Police Station Jaitsar provided he/she/they execute(s) a
personal bond in a sum of Rs.50,000/- with two sound
and solvent sureties of Rs.25,000/- each to the
satisfaction of learned trial court for his/her/their
appearance before that court on each and every date of
hearing and whenever called upon to do so till the completion of the trial.
(VIJAY BISHNOI),J
68-msrathore/-
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