Kayamudden S/O Shri Abdul Hanan ... vs State Of Rajasthan
2021 Latest Caselaw 101 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             9902/2020

                                    Kayamudden S/o Shri Abdul Hanan Shekh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sharma, through VC For Complainant(s) : Mr. Amitosh Pareek, through VC For State : Mr. Deshraj Gosinga, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2021

Counsel for the petitioner is directed to file the copy of the

charge-sheet.

Office is directed to scan the same.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /19

Powered by TCPDF (www.tcpdf.org)