Bhawanishankar Sharma S/O ... vs State Of Rajasthan
2021 Latest Caselaw 1003 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 14227/2020

                                   Bhawanishankar Sharma S/o Purushottam Das Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman present in the Court For Respondent(s) : Mr. Deepak Chauhan present in the Court For State : Mr. Pankaj Agarwal, PP Investigating Officer : Mr. Ramlal Singh, CI, S.H.O., PS Chiksana, Bharatpur

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/01/2021

List this matter on 05.02.2021

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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