Deepak vs State
2021 Latest Caselaw 5703 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 12236/2020

Deepak

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. RK Charan For Respondent(s) : Mr. AR Chaudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/02/2021

List on 16.03.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

102-mohit/-

Powered by TCPDF (www.tcpdf.org)