Harish Kumar @ Happy vs State
2021 Latest Caselaw 5475 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8718/2020

Harish Kumar @ Happy S/o Sh. Ashok Kumar, Aged About 32 Years, Rhb Hanumangarh Ju Tehsil And District Hanumangarh (Rajasthan). (At Present Lodged In District Jail Hanumangarh).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. R.S. Gill For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/02/2021

It appears that vide order dated 28.09.2020, a Co-ordinate

Bench of this Court has already dismissed this bail application with

a direction to the trial court to decide the matter as early as

possible after hearing arguments of both the sides.

In such circumstances, Registry is directed to treat this bail

application as disposed off.

(VIJAY BISHNOI),J

2-akash/-

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