Babu Lal Somani vs Budha Ram
2021 Latest Caselaw 5455 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 498/2019

Babu Lal Somani

----Appellant Versus Budha Ram

----Respondent

For Appellant(s) : Mr. DS Dharsana, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

The matter comes up on an application for preponement of

date of listing of the case.

In the facts and circumstances of the case, no plausible

ground is made out to prepone the date of listing of the case.

Hence, the application is dismissed.

List the matter on 23.04.2021 as already fixed.

(MANOJ KUMAR GARG),J 114-MS/-

Powered by TCPDF (www.tcpdf.org)