Kirti Bordia vs State Of Rajasthan
2021 Latest Caselaw 5441 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 892/2019

Kirti Bordia

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rahul Bathi, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/02/2021

Learned Public Prosecutor is directed to call for the factual

report concerned Police Station.

Put up after three weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 123-MS/-

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