Rajmal Sisodiya vs State
2021 Latest Caselaw 4862 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Bail Cancellation Application No. 11/2020

Rajmal Sisodiya S/o Sh. Dhanraj Ji, Aged About 45 Years, By Caste Sisodiya, R/o Jeenagar Bazar, Jaitaran Police Station, Jaitaran, Dist. Pali.

----Petitioner Versus

1. State, Through Pp

2. Devendra S/o Ramdev, B/c Jeenagar, R/o Infront Of Power House Circle, Jaitaran, Tehsil Jaitaran, Dist. Pali.

----Respondents

For Petitioner(s) : Mr. D.S. Udawat For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

Learned counsel for the petitioner wants to withdraw this bail

cancellation application.

Accordingly, this bail cancellation application preferred on

behalf of the petitioner is dismissed as withdrawn.

(VIJAY BISHNOI),J

157-akash/-

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