Rajaram vs State Of Rajasthan
2021 Latest Caselaw 4834 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 573/2021

Rajaram S/o Shri Otaram, Aged About 70 Years, By Caste Seervi, R/o Guda Prithviraj, Tehsil Desuri, District Pali (Raj.). (At Present Lodged In District Jail Pali).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Suresh Kumar Gaur For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/02/2021

Learned counsel for the petitioner does not want to press this bail application at this stage.

Hence, this bail application is dismissed as not pressed at this stage.

(VIJAY BISHNOI),J

18-msrathore/-

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