Citation : 2021 Latest Caselaw 4709 Raj
Judgement Date : 19 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3095/2021
1. Rohitash Kumar Yadav S/o Shri Rameshwar Prasad Yadav, Aged About 39 Years, Residing At Village Kerli, Post Bajrangpura, Vaya Bhabroo, District Jaipur, Rajasthan.
2. Ramesh Chand Yadav S/o Shri Sundaram Yadav, Aged About 45 Years, Residing At Village Bhagatpura, Post Jaisinghpura, Tehsil Virat Nagar, District Jaipur, Rajasthan.
3. Santosh D/o Shri Omprakash Sharma W/o Shri Omprakash Bhargava, Aged About 48 Years, Residing At H.no. 17, Prakash Enclave Colony, Near Durgamata Mandir, Govind Vihar, Kotputli, Jaipur, Rajasthan.
4. Usha Devi Sharma W/o Shri Satish Kumar D/o Bajrang Prasad Sharma, Aged About 51 Years, Residing At Aravali Vihar Colony, Bansur, Alwar, Rajasthan.
5. Sangita Chauhan W/o Shri Mahesh Singh, Aged About 48 Years, Residing At Village Narehada, Tehsil Kotputli, District Jaipur, Rajasthan.
6. Ramanand Gurjar S/o Shri Rudmal Gurjar, Aged About 40 Years, Residing At Village Bithaloda, Thorali, Post Pragpura, Tehsil Kotputili, District Jaipur (Raj.).
7. Jai Prakash Verma S/o Shri Rameshwar Prasad Verma, Aged About 39 Years, Residing At Vpo Jodhapura, Vaya Pragpura, Tehsil Paota, Jaipur.
8. Suman Sharma D/o Shri Damodar Prasad Sharma, Aged About 45 Years, Residing At Rajendra Kumar Sharma, Vpo Med, Teh. Virat Nagar, Jaipur (Raj.).
9. Santosh Kumar Chandolia S/o Shri Mahadev Prasad Raigar, Aged About 43 Years, Residing At Chandoliya Mohalla, Pratapgarh Road, Meo, Teh. Virat Nagar, Jaipur (Raj.).
10. Manoj Kumar Kakker S/o Shri Ramkaran Kakker, Aged About 38 Years, Residing At Vpo Bagawas Ahiran, Teh. Virat Nagar, Jaipur (Raj.)
11. Radhey Shyam Dhanka S/o Shri Kishan Lal Dhanka, Aged About 45 Years, Residing At Vpo Maid, Teh. Virat Nagar, Distt. Jaipur (Raj.)
12. Sonaram Swami S/o Shri Ramudas Swami, Aged About 38 Years, Residing At Vpo Bhuri Bhadaj, Dhani Nada,
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Vaya Pragpura, Teh. Paota, Distt. Jaipur (Raj.)
13. Surajbhan Singh S/o Shri Shivraj Singh, Aged About 49 Years, Residing At Vpo Godawas, Teh. Neema Ka Thana, Sikar (Raj.).
14. Raghuveer Prasad Saini S/o Shri Prabhata Ram Saini, Aged About 43 Years, Residing At Vpo Bihar, Teh. Neema Ka Thana, Sikar (Raj.).
15. Anita Sharma D/o Shri Shambhu Dayal Sharma, Aged About 39 Years, Residing At Village Lalana, Post Paota, Distt. Jaipur (Raj.).
16. Samita Saini D/o Shri Sadhuram Saini, Aged About 37 Years, Residing At Vpo Antela, Vaya Bhabroo, Teh. Virat Nagar, Distt. Jaipur 303119 (Raj.).
17. Anita Bai D/o Shri Lal Chand Yadav W/o Shri Satidan Yadav, Aged About 38 Years, Residing At Village Banipark, Post Bagawas, Ahiran, Vaya Bhabroo, Distt. Jaipur (Raj.).
18. Dalip Kumar Yogi S/o Shri Bahadur Ram Yogi, Aged About 47 Years, Residing At Village Kanthli, Post Dalpatpura, Via Patan, Teh. Neema Ka Thana, Sikar (Raj.).
19. Savitri Lekhara W/o Shri Shiv Kumar Lohiya D/o Shri Kajodmal Lekhara, Aged About 45 Years, Residing At Plot No. 4-5, Karni Nagar, Tara Nagar-B, Khirni Phatak, Jhotwara, Jaipur (Raj.).
20. Sunder Lal Yogi S/o Shri Hanuman Yogi, Aged About 40 Years, Residing At Village Bega Ka Nangal, Post Rampura Vaya Patan, Teh. Neema Ka Thana, Distt. Sikar (Raj.).
21. Sunita Kumari D/o Shri Bajrang Lal, Aged About 40 Years, Residing At Vill. Ghandawa, Post Bigodana, Teh. Surajgarh, Distt. Jhunjhunu (Raj.).
22. Sunita Yadav W/o Shri Deendayal Yadav D/o Shri Lalchand, Aged About 46 Years, Residing At Vpo Sujat Nagar, Dheersingh Wali, Vaya Pragpura, Teh. Paota, Distt. Jaipur (Raj.).
23. Leelawati Sharma D/o Shri Ramniwas Sharma W/o Shri Nagendra Bhardwaj, Aged About 49 Years, Residing At Vpo Bardod, Teh. Behror, Distt. Alwar (Raj.).
24. Mohan Lal Morya S/o Shri Ishwar Lal Raigar, Aged About 38 Years, Residing At Village Rampura, Post Bajrangpura, Via Bhabroo, Teh. Virat Nagar, Distt. Jaipur (Raj.).
25. Shyam Sunder Sharma S/o Shri Madan Lal Khandelwal,
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Aged About 34 Years, Residing At Vpo Ajeetgarh, Teh. Shrimadhopur, Distt. Sikar (Raj.).
26. Gulab Devi Jat D/o Shri Ricchpal Singh Jat, Aged About 45 Years, Residing At Veer Tejaji Wali, Ward No. 3, Shahpura, Distt. Jaipur (Raj.).
27. Rajendra Kumar Yadav S/o Shri Gulab Chand Yadav, Aged About 37 Years, Residing At Dhani Badiyala, Village Khori, Teh. Shahpura, Distt. Jaipur (Raj.).
28. Ramgopal Singh Rathor S/o Shri Kan Singh, Aged About 43 Years, Residing At Vpo Fatehpura Khurd, Dani Govind Singh Wali, Vaya Paota, Teh. Paota, Distt. Jaipur (Raj.).
29. Jagdish Prasad Yadav S/o Shri Bhagirath Mal Yadav, Aged About 36 Years, Residing At C-37, Suman Enclave, Kundanpura Pathak, Jagatpura, Jaipur (Raj.).
30. Ramkaran Yadav S/o Shri Arjun Lal Yadav, Aged About 42 Years, Residing At Vpo Paota, Dhani Mishrawali, Teh. Paota, Distt. Jaipur (Raj.).
31. Ramlal Saini S/o Shri Ghasi Lal Saini, Aged About 43 Years, Residing At Vill. Naya Kuwa Manpura, Post Nimoda, Teh. Neem Ka Thana, Distt. Sikar (Raj.).
32. Puranmal Saini S/o Shri Arjun Lal Saini, Aged About 46 Years, Residing At Dani Bowala, Village Kerli, Vaya Bhabroo, Teh. Virat Nagar, Distt. Jaipur (Raj.).
33. Nand Lal Meena S/o Shri Moolchand Meena, Aged About 36 Years, Residing At Village Satana, Post Jaudhula, Via Meo, Teh. Virat Nagar, Distt. Jaipur (Raj.).
34. Saroj Yadav S/o Shri Banwari Lal Yadav, Aged About 37 Years, Residing At Vpo Sonali, Teh. Mandawar, Distt. Alwar (Raj.).
35. Manju Yadav D/o Shri Satyapal Singh Yadav W/o Amar Singh Yadav, Aged About 44 Years, Residing At Dhani Shyamiwali, Post Kujota, Teh. Kotputli, Distt. Jaipur (Raj.).
36. Vimlesh Kumar Sharma S/o Krishna Chand Sharma, Aged About 37 Years, Residing At Village Manjukot, Post Panditpura, Vaya Paota, Teh. Paota, Distt. Jaipur (Raj.).
37. Ghanshyam Sain S/o Shri Chittar Mal Sain, Aged About 44 Years, Residing At Village Kukdela, Post Bhamod, Via Maid, Distt. Jaipur (Raj.).
38. Rajendra Kumar Jat S/o Shri Sohan Lal, Aged About 38
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Years, Residing At Vpo Panchudala, Teh. Paota, Distt. Jaipur (Raj.).
39. Amit Kumar Sharma S/o Shri Kishan Dutt Sharma, Aged About 38 Years, Residing At Shiv Colony, Ward No. 16, Kotputli, Distt. Jaipur (Raj.).
40. Lalchand Meena S/o Shri Boduram Meena, Aged About 43 Years, Residing At Village Udawala, Post Ghasipura, Teh. Shahpura, Distt. Jaipur (Raj.).
41. Suresh Kumar Jat S/o Shri Dhoona Ram Jat, Aged About 42 Years, Residing At Dhani Dungriwala, Vpo Bhankari, Teh. Paota, Distt. Jaipur (Raj.).
42. Pawan Kumar Baswal S/o Shri Arjun Lal, Aged About 38 Years, Residing At Vpo Badnagar, Vaya Paota, Teh. Paota, Distt. Jaipur (Raj.).
43. Mukesh Kumar Dhankar S/o Shri Badri Prasad Dhankar, Aged About 37 Years, Residing At Vpo Bhankari, Teh. Paota, Distt. Jaipur (Raj.).
44. Prabhu Lal Chaudhary S/o Shri Ramkaran Jat, Aged About 50 Years, Residing At Village Gundli, Post Dhasuk, Teh. Arain, Distt. Ajmer (Raj.).
45. Rohitash Kumar Meena S/o Shri Bhagirath Mal Meena, Aged About 42 Years, Residing At Vpo Badnagar, Vaya Paota, Teh. Paota, Distt. Jaipur (Raj.).
46. Hemlata Sharma D/o Shri Tarachand Sharma, Aged About 40 Years, Residing At Village Manjukot, Post Panditpura, Vaya Paota, Distt. Jaipur (Raj.).
47. Gyarsi Lal Meena S/o Shri Bhagirath Mal Meena, Aged About 37 Years, Residing At Vpo Badnagar, Vaya Paota, Teh. Paota, Distt. Jaipur (Raj.).
48. Anuradha Meena D/o Shri Raghunath Prasad Meena, Aged About 40 Years, Residing At Vpo Badnagar, Vaya Paota, Teh. Paota, Distt. Jaipur (Raj.).
49. Parmeshwari Kumari D/o Malaram W/o Kailash Chandra, Aged About 37 Years, Residing At Dhani Dudhania, Post Sanjay Nagar, Teh. Khetri, Distt. Jhunjhunu (Raj.).
50. Sunil Kumar Sharma S/o Shri Murari Lal Sharma, Aged About 47 Years, Residing At Vill. Bhankari, Rajnota, Teh. Paota, Distt. Jaipur (Raj.).
51. Sunil Kumar Sharma S/o Shri Banwari Lal Gaur, Aged About 50 Years, Residing At Village Prem Nagar, Post
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Mandha, Via Rajnota, Teh. Paota, Distt. Jaipur (Raj.).
52. Kailash Chandra S/o Shri Rameshwar Lal, Aged About 49 Years, Residing At Dhani Dudhaniya, Vpo Sanjay Nagar, Bloc Khetri, Distt. Jhunjhunu (Raj.).
53. Sumer Singh Nirwan S/o Shri Man Singh Nirwan, Aged About 45 Years, Residing At Dhani Meenawali, Post Sanjay Nagar, Teh. Khetri, Distt. Jhunjhunu (Raj.).
54. Maha Singh S/o Shri Jagnath Ram, Aged About 51 Years, Residing At Dhani Dahar Wala, Vpo Sanjay Nagar, Khetri, Distt. Jhunjhunu (Raj.).
55. Pradeep Kumar Meena S/o Shri Matadeen Meena, Aged About 44 Years, Residing At 84/320, Sector 8, Pratap Nagar, Sanganer, Jaipur (Raj.).
56. Monika Gupta W/o Shri Nitendra Gupta, Aged About 40 Years, Residing At Vpo Rajnauta, Teh. Kotputli, Distt. Jaipur (Raj.).
57. Rotash Bunker S/o Shri Banshi Ram, Aged About 47 Years, Residing At Vpo Thikariya, Teh. Paota, Distt. Jaipur (Raj.).
58. Renu Khuradiya D/o Shri Puranmal Saini, Aged About 53 Years, Residing At Dhani Chhind Ki, Panchudala, Teh. Paota, Distt. Jaipur (Raj.).
59. Ramjara Meena S/o Shri Laxman Ram Meena, Aged About 43 Years, Residing At Village Karoli, Teh. Paota, Distt. Jaipur (Raj.).
60. Pravesh Kanwar D/o Shri Ramsingh Tanwar, Aged About 40 Years, Residing At Shekhawat Colony, Ward No. 9, Bagar, Distt. Jhunjhunu (Raj.).
61. Mohan Lal Meena S/o Shri Bhola Ram Meena, Aged About 37 Years, Residing At Vpo Badnagar, Vaya Paota, Teh. Paota, Distt. Jaipur (Raj.).
62. Sunil Kumar Saini S/o Shri Bodan Ram Saini, Aged About 36 Years, Residing At Ward No. 31, Near Balawala Kuwa Moh. Badawas, Teh. Kotputli, Distt. Jaipur (Raj.).
63. Mukesh Kumar Singhal S/o Shri Suwalal, Aged About 42 Years, Residing At Vpo Kanwarpura, Tehsil Kotputli, Distt. Jaipur (Raj.).
64. Kailash Chand Saini S/o Shri Ramkishore Saini, Aged About 48 Years, Residing At Ward No. 30, Police Ka Mohalla, Chawni, Neem Ka Thana, Distt. Sikar (Raj.).
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65. Dharmendra Kumar Swami S/o Shri Prahlad Sahai Swami, Aged About 38 Years, Residing At Vpo Jaisinghpura, Vaya Paota, Distt. Jaipur (Raj.).
66. Raghaw Prakash Jat S/o Shri Devi Sahay Jat, Aged About 38 Years, Residing At Village Neejhar, Post Chhapura Kalan, Via Shahpura, Distt. Jaipur (Raj.).
67. Digvijay Singh S/o Shri Ishwar Singh, Aged About 36 Years, Residing At Vpo Manaksas, Tehsil Udaipurwati, Distt. Jhunjhunu (Raj.).
68. Rakesh Verma S/o Ramchandar Verma, Aged About 37 Years, R/o Village Khojawal, Post Ghasipura, Via Shahpura, District Jaipur.
69. Rajesh Kumar S/o Shivnarayan Ola, Aged About 40 Years, R/o Village Bangothadi Kalan, Tehsil Surajgarh, District Jhunjhunu.
70. Bhoop Singh Yadav S/o Ramswaroop Yadav, Aged About 49 Years, R/o Village And Post Nihaloth, Tehsil Buhana, District Jhunjhunu.
71. Anil Kumar Meena S/o Chiranji Lal Meena, Aged About 40 Years, R/o Village Jhalatala Tehsil Laxmangarh District Alwar.
72. Munesh Kumar Meena S/o Ramji Lal Meena, Aged About 39 Years, R/o Village Patti Kalan, Tehsil Bamanwas District Sawaimadhopur.
73. Urmila Yadav W/o Ashok Kumar Yadav, Aged About 54 Years, C/o Dr. Vijay Singh Yadav, Shiv Colony, N.h.8 Kotputli, District Jaipur.
74. Om Prakash Gurjar S/o Shiv Sahai Gurjar, Aged About 44 Years, R/o Dhani Naya Kuwa, Post Bilwadi, Tehsil Virat Nagar, District Jaipur.
75. Hariram Gurajr S/o Shivdan Gurjar, Aged About 47 Years, R/o Neki Ki Dhani, Bilwadi, Tehsil Virat Nagar, District Jaipur.
----Petitioners Versus
1. The State Of Rajasthan, Through The Principal Secretary, Education Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Director, Elementary Education, Rajasthan, Bikaner.
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3. Director, Secondary Education, Rajasthan, Bikaner.
4. District Education Officer, Elementary Education Sirohi.
5. District Education Officer, Secondary Education Sirohi.
6. District Education Officer, Elementary Education Bikaner.
7. District Education Officer, Secondary Education Bikaner.
8. District Education Officer, Elementary Education Barmer.
9. District Education Officer, Secondary Education Barmer.
10. District Education Officer, Elementary Education Jhunjhunu.
11. District Education Officer, Secondary Education Jhunjhunu.
12. District Education Officer, Elementary Education Udaipur.
13. District Education Officer, Secondary Education Udaipur.
14. District Education Officer, Elementary Education Baran.
15. District Education Officer, Secondary Education Baran.
16. District Education Officer, Elementary Education Dausa.
17. District Education Officer, Secondary Education Dausa.
18. District Education Officer, Elementary Education Chittorgarh.
19. District Education Officer, Secondary Education Chittorgarh.
20. District Education Officer, Elementary Education Jaipur.
21. District Education Officer, Secondary Education Jaipur.
22. District Education Officer, Elementary Education Tonk.
23. District Education Officer, Secondary Education Tonk.
24. District Education Officer, Elementary Education Karauli.
25. District Education Officer, Secondary Education Karauli.
26. District Education Officer, Elementary Education Pratapgarh.
27. District Education Officer, Secondary Education Pratapgarh.
28. District Education Officer, Elementary Education Rajsamand.
29. District Education Officer, Secondary Education Rajsamand.
30. District Education Officer, Elementary Education Alwar.
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31. District Education Officer, Secondary Education Alwar.
32. District Education Officer, Elementary Education Sawaimadhopur.
33. District Education Officer, Secondary Education Sawaimadhopur.
34. District Education Officer, Elementary Education Banswara.
35. District Education Officer, Secondary Education Banswara.
36. District Education Officer, Elementary Education Sikar.
37. District Education Officer, Secondary Education Sikar.
38. District Education Officer, Elementary Education Pali.
39. District Education Officer, Secondary Education Pali.
40. District Education Officer, Elementary Education Bhilwara.
41. District Education Officer, Secondary Education Bhilwara.
----Respondents
For Petitioner(s) : Mr. Vikram Singh
For Respondent(s) :
JUSTICE DINESH MEHTA
Judgment
19/02/2021
This writ petition has been filed by the petitioners seeking
direction to the respondents to make pay fixation of the
petitioners equal to the similarly situated Teachers having been
selected in the same selection process while stepping up the pay
of the petitioners equal to them and that the petitioners may be
granted benefit of seniority, promotion and other consequential
benefits.
Learned counsel for the petitioners submitted that in similar
nature writ petition filed at Jaipur Bench being Nand Kishore
Sharma & Ors. Vs. The State of Rajasthan & Ors. : S.B. Civil Writs
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No.12109/2018, decided on 18.07.2018 on the submissions made
by counsel the respondents have been directed to decide the
representation made by the petitioners therein and, therefore, a
similar direction may be granted in the present case.
In view of the submissions made, the writ petition filed by
the petitioners is disposed of with similar direction as given in the
case of Nand Kishore Sharma (supra), wherein, it was directed
asunder:-
"In case, a representation is so addressed within the aforesaid period, the State-respondents are directed to consider and decide the same by a reasoned and speaking order as expeditiously as possible in accordance with law. However, in no case later than three months from the date of receipt of the representation along with a certified copy of this order."
The stay application also stands disposed of.
(DINESH MEHTA),J
141-CPGoyal/-
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