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United India Insurance Co. Ltd vs Smt. Rameela
2021 Latest Caselaw 3164 Raj

Citation : 2021 Latest Caselaw 3164 Raj
Judgement Date : 4 February, 2021

Rajasthan High Court - Jodhpur
United India Insurance Co. Ltd vs Smt. Rameela on 4 February, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5025/2020

United India Insurance Co. Ltd

----Petitioner Versus Smt. Rameela

----Respondent

For Petitioner(s) : Mr. Jagdish Vyas For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

04/02/2021

Learned counsel for the petitioner seeks a week's time to

show the judgment with regard to the fact that the other

insurance companies are also a necessary party.

List this matter on 15.2.2021.

(INDERJEET SINGH),J

ns. 12-1/-

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