Kailash Jakhar vs State
2021 Latest Caselaw 2728 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous II Bail Application No. 1213/2021

Kailash Jakhar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Naresh Vishnoi For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021

Learned counsel for the petitioner prays for and is

granted time to file copy of the charge-sheet on record.

List after two week.

(VIJAY BISHNOI),J

Ms rathore

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