Mukesh Kumar @ Medak Son Of ... vs State Of Rajasthan
2021 Latest Caselaw 2028 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                       15892/2020
                                    Mukesh Kumar @ Medak Son Of Prabhudayal, Aged About 34
                                    Years, Resident Of Village Redmed, Tehsil And Police Station
                                    Niwai, District Tonk, Presently Teela Number 1, Sarve No. C-27,
                                    Jawahar Nagar Kachchi Basti Police Station Jawahar Nagar,
                                    Jaipur (Raj.) (At Present Confined In Central Jail, Jaipur)
                                                                                                            ----Petitioner
                                                                            Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                          ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 734/2021 Anil @ Annu S/o Chhitarmal, Aged About 23 Years, R/o 393/394 Teela No. 1 Jawahar Nagar Kachchi Basti Ps Jawahar Nagar Jaipur Raj. (At Present Confined In Central Jail Jaipur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/02/2021 Counsel for the petitioners does not want to press the bail

applications, seeks liberty to move fresh bail application after

recording the statement of Seizure Officer.

Accordingly, these Criminal Misc. Bail Applications are

dismissed as withdrawn, with liberty as prayed for.

A copy of this order be placed in connected file.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /15-16

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